HIMALAYA TRANS-LOGISTIC PVT LTD Vs. EPP COMPOSITES PVT LTD
LAWS(NCLT)-2018-1-575
NATIONAL COMPANY LAW TRIBUNAL
Decided on January 22,2018

Himalaya Trans-Logistic Pvt Ltd Appellant
VERSUS
Epp Composites Pvt Ltd Respondents

JUDGEMENT

- (1.) Learned Advocate Ms. Vaibhavi Parikh present for Operational Creditor/ Petitioner. None present for Respondent. Petitioner filed purshis seeking permission to withdraw. Permission granted. Petition is disposed of as withdrawn.;


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