JUDGEMENT
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(1.) This present petition/application has been filed under Section 252 of the Companies Act 2013, heremafter as Act) by 'M/S. Indumati Holidays India Private limited' (hereinafter as peritioner comany) along with its Directors Mr. Vijay mandlik and Mrs. soniya vijay mandlik praying for restoring its name in the Register maintained by the Registrar of Companies, Pune (hereinafter as ROC) . iimainea Dy the
(2.) The Petitioner Company was incorporated with the ROC, Pune on 27Th August 20H-having CIN :
U63090PN2013PTC148604.
(3.) The petitioner company is mainly engaged with the ROC, pune on 27th august, 2013; having CIN : U6390PN2013PTC148604.;
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