INDIAN BANK Vs. VARUN RESOURCES LTD
LAWS(NCLT)-2018-1-265
NATIONAL COMPANY LAW TRIBUNAL
Decided on January 10,2018

INDIAN BANK Appellant
VERSUS
Varun Resources Ltd Respondents

JUDGEMENT

- (1.) Ia No.649/2017 in CP NO.247/I&BC/NCLT7MB/MAH/2017: On the praecipe given by the Counsel appearing on behalf of the IRP, Corrigendum is given correcting the date 03.12 2017 appearing in the last sentence of the Order as 11.12.2017.;


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