GAC LOGISTICS PVT LTD Vs. AI NAFEES PROTEINS PVT LTD
LAWS(NCLT)-2018-1-455
NATIONAL COMPANY LAW TRIBUNAL
Decided on January 17,2018

Gac Logistics Pvt Ltd Appellant
VERSUS
Ai Nafees Proteins Pvt Ltd Respondents

JUDGEMENT

M M Kumar, President - (1.) Learned counsel for the respondent states that settlement talks have failed and the matter needs to be argued on merit. List for further consideration on 24.01.2018.;


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