JUDGEMENT
M K Shrawat, Member -
(1.) Cp 1071/I&BC/NCLT/MB/MAH/2Q17
The Learned Representative from the side of the Petitioner is present.
(2.) The matter was listed only to confirm that the rest of the amount is received by the Petitioner as promised by the Respondent Debtor.
(3.) Statement has been made that the amount has been paid;
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