SATISH KUMAR GUPTA RP OF ESSAR STEELS INDIA LTD Vs. ODISHA SLURRY PIPELINE INFRASTRUCTURE LTD & ANR
LAWS(NCLT)-2018-1-245
NATIONAL COMPANY LAW TRIBUNAL
Decided on January 09,2018

SATISH KUMAR GUPTA RP OF ESSAR STEELS INDIA LTD Appellant
VERSUS
ODISHA SLURRY PIPELINE INFRASTRUCTURE LTD And ANR Respondents

JUDGEMENT

- (1.) Learned Advocate Mr. Animesh Bisht with Learned Advocate Mr. Abhishek Mukherjee with Learned Advocate Mr. Sahil Shah present for Applicant. Learned Senior Advocate Mr. Percy Kavina with Learned Advocate Mr. Saurabh Amin present for Respondent no. 1.
(2.) Learned Senior Advocate Mr. M H Thakur with Learned Advocate Mr. Gaurav Mathur present for Respondent no. 2 in IA 419/2017. Learned Advocate Mr. Saurabh Amin filed Vakalatnama for Respondent no. 1.
(3.) Learned Advocate Mr. Gaurav Mathur filed Vakalatnama for Respondent no. 2. Respondents shall file their reply within one week serving a copy in advance to other side. List the matter on 19.01.2018 for hearing.;


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