SARWAN KUMAR SITANI (HUF) Vs. MSP METALIKS LIMITED
LAWS(NCLT)-2018-1-435
NATIONAL COMPANY LAW TRIBUNAL
Decided on
January 17,2018
Sarwan Kumar Sitani (Huf)
Appellant
VERSUS
Msp Metaliks Limited
Respondents
JUDGEMENT
-
(1.) Prayer is allowed. Petition is dismissed as withdrawn.;
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