JUDGEMENT
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(1.) The Petitioner Company M/s. Soudal Sealants Foams and Adhesives Private Limited has filed the present petition under Section 252(3) of the Companies Act, 2013 with a prayer for issuance of directions to the Registrar of Companies, Karnataka to restore the name of the Company as originally existed in its register and continue its name on the register of the Registrar of Companies.
(2.) The averments made in the petition are as follows:
The Petitioner Company is a private limited company incorporated on 31st December 2008 in the State of Karnataka vide CIN No.U74900KA2008PTC048762 . The Registered Office of the Petitioner Company is situated at # 87, 4th Floor, 22nd Main Road, BSK 2nd Stage, Bengaluru, Karnataka - 560 070.
(3.) The main object of the Petitioner Company is to manufacture, import, purchase sealants, PU foams, adhesives and raw materials, semi finished goods and/or packaging materials required for production or filling of sealants, PU foams, adhesives and related products in the territory of India and related products for distribution in the Indian market and outside India.;
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