JUDGEMENT
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(1.) Learned Advocate Mr. Apurva Vakil with Learned Advocate Mr. Diwaker Maheshwari present for Financial Creditor/Petitioner. Learned Advocate Mr. Arjun Sheth present for Respondent. Rej oinder filed by petitioner. Both sides counsels requested for time. List the matter on 15.01.2018 for hearing before admission.;
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