M.M. Kumar, President - (1.) Notice of the application. Mr. Neeraj Chaudhary, learned counsel for the respondent accepts notice. He seeks and is granted ten days' time to file reply with a copy in advance to the learned counsel for the applicant. Rejoinder, if any, be filed within five days thereafter with a copy in advance to the learned counsel for the respondent. List for further consideration on 01.02.2018.;