JUDGEMENT
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(1.) This present petition/application has been fded under Section 252 of the Companies Act, 2013 (hereinafter as Act) by "M/s. Siddhivinayak Bio-Energy (India) Private Limited" (hereinafter as Petitioner Company) praying for restoring its name in the Register maintained by the Registrar of Companies, Pune (hereinafter as RoC) .
(2.) The Petitioner Company was incorporated with the RoC, Pune on 29.04.2008 having CIN :
U40107PN2008PTC131873.
(3.) The Petitioner Company is mainly engaged in the business related to bio-coal and all type agricultural products.;
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