JUDGEMENT
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(1.) Learned Advocate Mr. Anjani Kumar Singh with Learned Advocate Ms. Aishwarya Reddy present for Operational Creditor/Petitioner.
(2.) Learned Advocate Mr. Aayog Doshi present for Respondent. Proof of service of copy of petition on Respondent filed.
(3.) Learned Advocate Mr. Aayog Doshi filed Vakalatnama for Respondent. Respondent shall file its objections, if any, within one week serving a copy in advance to petitioner.
List the matter on 21.01.2018 for objection of Respondent, if any, and for hearing before admission.;
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