KOTAK MAHINDRA BANK LTD Vs. JAYESHKUMAR ARVINDBHAI POPAT
LAWS(NCLT)-2018-1-295
NATIONAL COMPANY LAW TRIBUNAL
Decided on January 10,2018

KOTAK MAHINDRA BANK LTD Appellant
VERSUS
Jayeshkumar Arvindbhai Popat Respondents

JUDGEMENT

- (1.) Learned Advocate Mr. Lalit Patel present for Applicant. None present for Respondent in IA 11/2018. Applicant is directed to issue notice of date of hearing along with copy of this order on IRP and shall file proof of service. List the matter on 12.01.2018.;


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