ANIL STEELS Vs. AD ELECTROSTEEL CO PVT LTD
LAWS(NCLT)-2018-1-196
NATIONAL COMPANY LAW TRIBUNAL
Decided on January 09,2018

ANIL STEELS Appellant
VERSUS
AD ELECTROSTEEL CO PVT LTD Respondents

JUDGEMENT

- (1.) Ld. Counsel on behalf of the Resolution Professional is present. In view of the order passed by the Hon'ble NCLAT in Appeal (AT) (Insolvency) No. 194/2017 we have closed the proceedings by our Order dated 23/10/2017. This case is inadvertently listed today. No further order is needed.;


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