JUDGEMENT
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(1.) This present petition/application has been filed under Section 252 of the Companies Act, 2013 (hereinafter as Act) by "M/S. Urja Equipments Private Limited" (hereinafter as Petitioner Company) praying for restoring its name in the Register maintained by the Registrar of Companies, Pune (hereinafter as ROC) .
(2.) The Petitioner Company was incorporated with the ROC, Pune on 13,h June 1997" having CIN :
U29299MH1997PTC108757.
(3.) The Petitioner Company is involved in Manufacture of special purpose machinery.;
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