- (1.) This present petition/application has been filed under Section 252 of the Companies Act, 2013 (hereinafter as Act) by "Mis. MITS Powertron Private Limited" (hereinafter as Petitioner Company) praying for restoring its name in the Register maintained by the Registrar of Companies, Pune (hereinafter as RoC) .
(2.) The Petitioner Company was incorporated with the RoC, Pune on 03.11.2010 having CIN : U40108PN2008PTC132468.
(3.) The Petitioner Company is mainly engaged in the business related to power industry.;