EDELWEISS ASSET RECONSTRUCTION CO LTD Vs. NET 4 INDIA LIMITED

LAWS(NCLT)-2018-1-8

NATIONAL COMPANY LAW TRIBUNAL

Decided on January 10,2018

EDELWEISS ASSET RECONSTRUCTION CO LTD Appellant

VERSUS

Net 4 India Limited Respondents

- (1.) On the request made on behalf of the parties to finalise settlement, hearing is deferred to 22nd January, 2018.;