JUDGEMENT
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(1.) Learned Advocate Ms. Natasha Sutaria present for Operational Creditor/Petitioner. Learned Advocate Mr. Hardik Mehta i/b Learned Advocate Mr. Jigar Patel present for Respondent. Petitioner filed pursish seeking permission to withdraw petition along with affidavit. Petitioner is permitted to withdraw petition. Petition is disposed of as withdrawn.;
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