JUDGEMENT
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(1.) This present petition/application has been filed under Section 252 of the Companies Act. 2013 (hereinafter as Act) by M's. Smart leaven Technologies Private Limited' (hereinafter as Petitioner Company) praying for restoring its name in the Register maintained by the Registrar of Companies. Pune (hereinafter as RoC) .
(2.) The Petitioner Company was incorporated with the RoC, Pune on 27.08.2008 having CIN :
U72900PN2008PTC132705.
(3.) The Petitioner Company is mainly engaged in the IT Engineering bsuiness.;
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