JUDGEMENT
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(1.) This present petition/application has been filed under Section 252 of the Companies Act, 2013 (hereinafter as Act) by "M/S. Samartha Constructions Private Limited" (hereinafter as Petitioner Company) praying for restoring its name in the Register maintained by the Registrar of Companies, Pune (hereinafter as ROC) .
(2.) The Petitioner Company was incorporated with the ROC, Pune on 15th October, 1997; having CIN :
U45202PN1997PTC111305.
(3.) The Petitioner Company is involved in Building of complete constructions or parts thereof; civil engineering.;
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