- (1.) Learned Advocate Ms. Natasha Sutaria i/b India Law LLP present for Financial Creditor/Petitioner. Learned Advocate Mr. Urvesh Gor i/b Learned Advocate Mr. Vishwas Shah present for Respondent. Learned Counsels appearing for both sides represented that interim order granted earlier continued till 15.01.2018. List the matter on 01.02.2018.;