JUDGEMENT
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(1.) Learned Advocate Mr. Animesh Bisht with Learned Advocate Mr. Abhishek Mukherjee with Learned Advocate Mr. Sahil Shah present for Applicant (RP) . Learned Advocate Ms. Grishma Ahuja with Learned Advocate Mr. Shalin Jani present for Respondent ( CP(IB) 40/2017 State Bank of India).
(2.) Learned Advocate Mr. Sandeep Singhi present for Respondent (CP (IB) 39/2017 Standard Chartered Bank Ltd) , in IA 418/2017.
(3.) Heard arguments of learned Counsel for Applicant and learned Counsel for Respondents. Order reserved.;
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