PORTRAIT ADVERTISING AND MARKETING P LTD Vs. ARISE INDIA LTD
LAWS(NCLT)-2018-1-444
NATIONAL COMPANY LAW TRIBUNAL
Decided on January 17,2018

Portrait Advertising And Marketing P Ltd Appellant
VERSUS
Arise India Ltd Respondents

JUDGEMENT

M.M. Kumar, Member - (1.) Learned counsel for the parties have made a joint statement that they are exploring the possibility of settlement. To facilitate the resolution by any settlement, we defer the hearing on 02.02.2018.;


Click here to view full judgement.
Copyright © Regent Computronics Pvt.Ltd.