MAIZE PRODUCTS Vs. KHUSHI FOODS LTD
LAWS(NCLT)-2018-1-224
NATIONAL COMPANY LAW TRIBUNAL
Decided on January 09,2018

MAIZE PRODUCTS Appellant
VERSUS
KHUSHI FOODS LTD Respondents

JUDGEMENT

- (1.) Learned Advocate Ms. Vaibhavi Nanavati with Learned Advocate Ms. Prachiti Shah with Learned Advocate Ms. Rajvi Mehta i/b Nanavati & Nanavati present for Operational Creditor/Petitioner.
(2.) Learned Advocate Mr. Ritesh Patadia with Learned Advocate Ms. Ami Patadia with Learned Advocate Mr. Dinesh Patadia with Learned Advocate Mr. Sunil Bhavsar present for Respondent. Learned Advocate Mr. Sunil Bhavsar filed Vakalatnama for Respondent.
(3.) Respondent shall file its objections, if any, within ten days serving a copy in advance to petitioner.;


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