JUDGEMENT
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(1.) Learned PCS Mr. Umesh Ved present for Petitioner. Learned Senior Advocate Mr. Navin Pahwa with Learned Advocate Ms. Ritu Shah present for Respondent no. 1. Learned Advocate Mr. Arpit Singhvi i/b Learned Advocate Mr. Sharvil Majmudar present for Respondent no. 2 to 4,6,10 to 12. Learned Advocate Mr. Jaimin Dave i/b Learned Advocate Mr. Avtarsingh Panesra present for Respondent no. 5 in IA 354/2017.
(2.) Learned PCS for applicant in application IA 354/2017 sought permission to withdraw the application on the ground that it became inrructuous.
Permission grated.
(3.) Ia 354/2017 is disposed of as withdrawn.;
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