EDELWEISS ASSET RECONSTRUCTION CO LTD Vs. NET 4 INDIA LIMITED

LAWS(NCLT)-2018-1-27

NATIONAL COMPANY LAW TRIBUNAL

Decided on January 22,2018

EDELWEISS ASSET RECONSTRUCTION CO LTD Appellant

VERSUS

Net 4 India Limited Respondents

M.M. Kumar, Member - (1.) On the request made on behalf of learned Counsel for the respondent, hearing is deferred to 24th January, 2018.;