NARAYAN PRASAD GANERIWALA Vs. ROHAK MERCHANTS PVT LTD
LAWS(NCLT)-2018-1-17
NATIONAL COMPANY LAW TRIBUNAL
Decided on January 15,2018
Narayan Prasad Ganeriwala
Appellant
VERSUS
Rohak Merchants Pvt Ltd
Respondents
JUDGEMENT
- (1.) Prayer is allowed. Petition is dismissed as withdrawn.;
Click here to view full judgement.
Copyright © Regent Computronics Pvt.Ltd.