IN RE Vs. REFRIGERATED DISTRIBUTORS PVT LTD
LAWS(NCLT)-2018-1-284
NATIONAL COMPANY LAW TRIBUNAL
Decided on January 10,2018

IN RE Appellant
VERSUS
Refrigerated Distributors Pvt Ltd Respondents

JUDGEMENT

- (1.) Csa 343/230-232/NCLT/MB/MAH/2017 For Chartered Accountant has not been appointed at the time of allowing CSA 343, this Bench hereby appoints Mr. Subodh Bhandari Chartered Accountant, as Auditor to assist the OL with a remuneration of Rs. 50,000.;


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