JUDGEMENT
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(1.) The Petitioner Company has filed the present petition under Section 252(3) of the Companies Act, 2013 with a prayer for issuance of directions to the Registrar of Companies, Karnataka to restore the name of the Company as originally existed in its register and continue its namepn the Register of Registrar of Companies.
(2.) The averments made in the Company Petition are briefly described hereunder:
(3.) The Petitioner Company M/s. Silvershine Projects (India) Private Limited was incorporated with the Office of the Registrar of Companies, Karnataka on 21st July, 2011 bearing CIN: U45400KA2011PTC059661, under the provisions of the Companies Act, 1956 as a Private Limited Company, with its No.81, 5th Cross, Akshayanagar, Attur Layout, Yelahanka, Bengaluru 560 064.;
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