ADOR WELDING LTD Vs. PSL LTD
LAWS(NCLT)-2018-1-563
NATIONAL COMPANY LAW TRIBUNAL
Decided on January 22,2018

Ador Welding Ltd Appellant
VERSUS
Psl Ltd Respondents

JUDGEMENT

- (1.) Learned Advocate Mr.Divyesh Sejpal present for Operational Creditor/ Petitioner. Learned Senior Advocate Mr. Navin Pahwa with Learned Advocate Ms. Ritu Shah present for Respondent.
(2.) Petitioner filed Purshis seeking permission to withdraw the petition CP (IB) 144/2017.
(3.) Permission granted.;


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