SREE RAM ENGINEERING CO Vs. DUNLOP INDIA LIMITED
LAWS(NCLT)-2018-1-353
NATIONAL COMPANY LAW TRIBUNAL
Decided on January 12,2018

Sree Ram Engineering Co Appellant
VERSUS
DUNLOP INDIA LIMITED Respondents

JUDGEMENT

- (1.) No one is present from either side. Petition is dismissed for default of the petitioner.;


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