MANOHARLAL SANTRAM HIRING PVT LTD Vs. WIND WORLD INDIA LTD
LAWS(NCLT)-2018-1-243
NATIONAL COMPANY LAW TRIBUNAL
Decided on January 09,2018

Manoharlal Santram Hiring Pvt Ltd Appellant
VERSUS
Wind World India Ltd Respondents

JUDGEMENT

- (1.) Learned Advocate Mr. Shashwat Shukla present for Operational Creditor/Petitioner.
(2.) Learned Advocate Mr. Anip Gandhi with Learned Advocate Mr. Rashid Boatwala present for Respondent.
(3.) Both sides counsels represented that settlement talks are going on. List the matter on 16.01.2018.;


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