KADILLAC CHEMICALS PVT LTD Vs. SHAKTI BIO SCIENCE LTD
LAWS(NCLT)-2018-1-333
NATIONAL COMPANY LAW TRIBUNAL
Decided on January 12,2018

KADILLAC CHEMICALS PVT LTD Appellant
VERSUS
SHAKTI BIO SCIENCE LTD Respondents

JUDGEMENT

- (1.) None present for Operational Creditor/Petitioner.
(2.) Learned Advocate Ms. Neha Panchal i/b Learned Advocate Mr. Harmish Shah present for Respondent.
(3.) At request of learned Counsel for Respondent. List the matter on 19.01.2018.;


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