AARTI INDUSTRIES LTD Vs. KHUSHBU VINYL PVT LTD
LAWS(NCLT)-2018-1-323
NATIONAL COMPANY LAW TRIBUNAL
Decided on January 11,2018

Aarti Industries Ltd Appellant
VERSUS
Khushbu Vinyl Pvt Ltd Respondents

JUDGEMENT

- (1.) Learned Advocate Mr. Rashesh Parikh with Learned Advocate Mr. Kishan dave present for Operational Creditor/Petitioner.
(2.) Learned Advocate Mr. Harmish Shah present for Respondent. It is represented that the decision relating to jurisdiction of Adjudicating Authority under IB Code is under consideration before the Larger Bench of NCLT, New Delhi in matters wherein winding up petitions are pending before various Hon'ble High Courts at different stages.
(3.) In view of the same, list the matter on 30.01.2018.;


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