BP LUBICANTS PVT LTD Vs. REGENT GRANITO (INDIA) LTD
LAWS(NCLT)-2018-1-513
NATIONAL COMPANY LAW TRIBUNAL
Decided on January 19,2018

Bp Lubicants Pvt Ltd Appellant
VERSUS
Regent Granito (India) Ltd Respondents

JUDGEMENT

- (1.) None present for Operational Creditor/Petitioner. None present for Respondent.
(2.) None present for petitioner.
(3.) Petitioner not filed documents as represented by him on 15.12.2017.;


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