IN RE Vs. AMAZING COMMERCIAL (P) LTD & ORS
LAWS(NCLT)-2018-1-413
NATIONAL COMPANY LAW TRIBUNAL
Decided on January 16,2018

IN RE Appellant
VERSUS
Amazing Commercial (P) Ltd And Ors Respondents

JUDGEMENT

- (1.) No one is present on behalf of the petitioner. Dy. Director, RD (ER) , Ministry of Corporate Affairs is present. The petition is dismissed in default of the petitioner.;


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