AGARWAL COAL CORPORATION PVT LTD Vs. NAV DURGA FEUL PVT LTD

LAWS(NCLT)-2018-1-403

NATIONAL COMPANY LAW TRIBUNAL

Decided on January 15,2018

Agarwal Coal Corporation Pvt Ltd Appellant

VERSUS

Nav Durga Feul Pvt Ltd Respondents

- (1.) Prayer is allowed. In view of the submissions as above the petition is dismissed as withdrawn.;