HARSH ASHOKKUMAR AGARWAL Vs. KHUSHI FOODS LTD
LAWS(NCLT)-2018-1-204
NATIONAL COMPANY LAW TRIBUNAL
Decided on January 08,2018

HARSH ASHOKKUMAR AGARWAL Appellant
VERSUS
KHUSHI FOODS LTD Respondents

JUDGEMENT

- (1.) Learned Advocate Mr, BJ.Trivedi present for Operational creditor/Petitioner.
(2.) Learned Advocate Mr. Ritesh Patadia present for Respondent.
(3.) Learned Advocate Mr. Ritesh Patadia filed Vakalatnama for Respondent.;


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