IN RE Vs. ROOFIT INDUSTRIES LIMITED
LAWS(NCLT)-2018-1-26
NATIONAL COMPANY LAW TRIBUNAL
Decided on
January 22,2018
IN RE
Appellant
VERSUS
ROOFIT INDUSTRIES LIMITED
Respondents
JUDGEMENT
V Nallasenapathy, Member -
(1.) ;
Copyright © Regent Computronics Pvt.Ltd.