DINESH KUMAR JAIN & ORS Vs. FANTASTIC BUILDCON PVT LTD & ORS

LAWS(NCLT)-2018-1-16

NATIONAL COMPANY LAW TRIBUNAL

Decided on January 12,2018

Dinesh Kumar Jain And Ors Appellant

VERSUS

Fantastic Buildcon Pvt Ltd And Ors Respondents

M. M. Kumar, President - (1.) Notice to show be issued, returnable on 24lh January 2018.;