DAIMLER FINANCIAL SERVICES PVT LTD Vs. VALUE INFRACON INDIA PVT LTD
LAWS(NCLT)-2018-1-6
NATIONAL COMPANY LAW TRIBUNAL
Decided on
January 09,2018
Daimler Financial Services Pvt LtdAppellant
VERSUS
Value Infracon India Pvt LtdRespondents
JUDGEMENT
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(1.) Even on the second call, no one has put in appearance in support of the petition. In the interest of justice, hearing is deferred to 18th January, 2018.;