IN RE Vs. NUMERO UNO INTERNATIONAL LTD
LAWS(NCLT)-2018-1-472
NATIONAL COMPANY LAW TRIBUNAL
Decided on January 09,2018

IN RE Appellant
VERSUS
Numero Uno International Ltd Respondents

JUDGEMENT

- (1.) Ma 568/2017 in CP 1230/I&BF/NCLT/MB/MAH/2017 At request of the applicant, the application is hereby dismissed as withdrawn.;


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