DENA BANK Vs. PEACE INFRASTRUCTURE PVT LTD
LAWS(NCLT)-2018-1-262
NATIONAL COMPANY LAW TRIBUNAL
Decided on January 10,2018

DENA BANK Appellant
VERSUS
PEACE INFRASTRUCTURE PVT LTD Respondents

JUDGEMENT

- (1.) Learned Advocate Mr. Anip Gandhi present for Financial Creditor/Petitioner.
(2.) Learned Advocate Mr. Nilesh Udani with Learned Advocate Mr. Parth Shah present for Respondent.
(3.) Learned Advocate Mr. Nilesh Udani filed Vakalatnama for Respondent.;


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