R D SYNTHETICS & RADHAKISHAN BHAGWANDAS RUCHANDANI (HUF) Vs. BEECEELENE TEXTILE MILLS PVT LTD
LAWS(NCLT)-2018-1-252
NATIONAL COMPANY LAW TRIBUNAL
Decided on January 09,2018

R D Synthetics And Radhakishan Bhagwandas Ruchandani (Huf) Appellant
VERSUS
Beeceelene Textile Mills Pvt Ltd Respondents

JUDGEMENT

- (1.) Learned PCS Mr. Dhiren Dave present for Financial Creditor/Petitioner. Learned PCS Mr. Manoj Hurkut present for Respondent. Heard arguments of learned PCS for Petitioner and learned PCS for Respondent. Order reserved.;


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