JUDGEMENT
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(1.) Learned Advocate Mr. Arjun Sheth present for Applicant. Learned Advocate Mr. Pavan Godiawala present for Respondent no. 1. Learned Advocate Mr. Jaimin Dave present for Respondent in IA 8/2018.
(2.) Heard arguments of learned Counsel for Applicant and learned Counsel for Respondents.
(3.) The applicants claiming as members and investors of the Company M/s. Hemant Plastics & chemicals Ltd. filed this application seeking intervention in the matter of CIRP initiated by the operational creditor in the matter of M/s. Hemant Plastics & chemicals Ltd.;
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