- (1.) Learned PCS Mr. Ashish Shah present for Applicant in IA 25/2018. This application is filed by the petitioner in TP 83/2017 (CA-309/2009 of Hon'ble Gujarat High Court) seeking permission to withdraw TP 83/2017 (CA-309/2009) .
(2.) The resolution of the company is filed. Permission granted to withdraw TP 83/2017(CA-309/2009) . Application is disposed accordingly.;