JUDGEMENT
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(1.) Learned Advocate Mr. Nandish Chudgar with Learned Advocate Mr. Raheel Patel i/b Nanavati Associates present for Operational Creditor/Petitioner.
(2.) Learned Advocate Mr. Gurusharansingh Virk present for Respondent.
(3.) In view of pendency of IA 285/2017, list the matter on 18.01.2018.;
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