RELIABLE BUSINESS SOLUTIONS & SERVICES PVT LTD Vs. MY HOME MAKER SERVICES PVT LTD
LAWS(NCLT)-2018-1-222
NATIONAL COMPANY LAW TRIBUNAL
Decided on
January 09,2018
RELIABLE BUSINESS SOLUTIONS And SERVICES PVT LTD
Appellant
VERSUS
MY HOME MAKER SERVICES PVT LTD
Respondents
JUDGEMENT
M.K. Shrawat, Member -
(1.) Tcp 664/I&BC/NCLT/MB/MAH/2017 1, Present from the side of the Petitioner. Placed a vWithdrawal Memo' seeking liberty to file fresh Application. Granted.
(2.) Since the Petition is suo moto withdrawn, disposed of accordingly.;
(2.) Since the Petition is suo moto withdrawn, disposed of accordingly.;
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