JUDGEMENT
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(1.) Learned Advocate Mr. Prashant Patel present for present for Operational Creditor/ Petitioner. Learned Advocate Mr. Raj an Patel present for Respondent.
(2.) Learned Advocate Mr. Raj an Patel filed Vakalatnama for Respondent. Purshis filed by petitioner seeking permission to withdraw. Permission granted.
Petition is disposed of as withdrawn.;
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