IN RE Vs. RELIABLE GENSETS & CONTROLS PVT LTD
LAWS(NCLT)-2018-1-412
NATIONAL COMPANY LAW TRIBUNAL
Decided on January 03,2018

IN RE Appellant
VERSUS
Reliable Gensets And Controls Pvt Ltd Respondents

JUDGEMENT

- (1.) Corrigendum TCSP No. 10/230-232/NCLT/MB/MAH/2017 TCSP No. 11/230-232/NCLT/MB/MAH/2017 The Petitioner has sought for corrigendum to the first line in para 20 of the Order dated 09.08.2017, which has been corrected replacing the figure Rs. 00000 as Rs. 25,000/-.;


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